Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Madras Presidency - Subsection

Section 2(2) in The Madras City Civil Court Act, 1892

(2)"City of Madras" means the area within the local limits for the time being of the ordinary original civil jurisdiction of the High Court;