Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(1) in The M.P. Game Act, 1935 (1)This Act may be called the [Madhya Pradesh] [Substituted by Section 3 (4) of the M.P. Extension of Laws Act, 1958 (XXIII of 1958).] Game Act, 1935.
