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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(7) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(7)The selection of candidates and allotment of Institutions shall be done only on the basis of merit as adjudged by the rank obtained in the DIET CET subject to the condition that the candidate should satisfy the eligibility criteria prescribed under Rule 4.However, mere-appearance at the Entrance Test and securing a rank in the merit list' does not entitle a candidate to be considered for admission automatically into any institution unless he/she also satisfies the rules and regulations of admission prescribed by the Government including the prescribed percentage of marks to be obtained in the qualifying examination.