Patna High Court - Orders
Dr. Braj Kishore Jha vs The T.M.Bhagalpur University & on 6 September, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court MJC No.4720 of 2011 (4) dt.06-09-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.4720 of 2011
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Dr. Braj Kishore Jha
.... .... Petitioner/s
Versus
The T. M. Bhagalpur University &
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Birendra Narayan Sharma, Advocate
For the Respondent/s : Mr. Manoj Kr. Ambasta, GP-14
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
4/ 06-09-2012In view of the order dated 03.01.2012, list the matter after disposal of SLP No.12591 of 2010.
(Anjana Prakash, J) JA/-