Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in Rajasthan Public Parks Rules, 1959

12. Cattle trespass

- Any animal trespassing in the park within the meaning of section 11 of the Cattle Trespass Act, 1871 of the Central Legislature as in force in Rajasthan by virtue of adaption or other wise, may be seized and impounded by any officer-in-charge of the park or any park servant.