Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 224] [Entire Act] State of Andhra Pradesh - Subsection Section 224(5) in Andhra Pradesh Rules Under the Registration Act, 1908 (5)The procedure required under Section 35 of the Act shall then be followed with regard to the admission of execution.
