35. [ Standing committee for selection of officers and nonteaching employees. - [Section 35 substituted by W.B. Act 8 of 1988.]
The Syndicate may, subject to the provisions of this Act, prescribe by Ordinances the constitution of a standing committee or standing committees for selection of persons for appointment to the posts of officers and to the other non-teaching posts of the University and the procedure and the method of such selection.]
