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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Gujarat - Subsection

Section 91(5) in The Bombay Irrigation Act, 1879

(5)In section 87, for the words "Patel" and "Mamlatdar" the words "gram panchayat" and "district panchayat" shall respectively be substituted.Explanation. - For the purposes of this section "controlling panchayat" in relation to a Panchayat Irrigation Work constructed, maintained or controlled by a taluka panchayat shall mean, the taluka panchayat and in relation to a Panchayat Irrigation Work constructed, maintained or controlled by a district panchayat shall mean, the district panchayat.] [These words were substituted for the word 'channel' by Gujarat 6 of 1984, section 11.][Part XII] [This Part and Schedule were inserted by Presi. Act No. 45 of 1976, section 2.] Special Provisions Regulating the Construction and Maintenance of Tubewells, Artesian Wells and Borewells