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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

(5)The search-cum-selection committee shall make its recommendations in regard to appointment of chairperson or the members, as the case may be, to the Central Government [within a reasonable period of time] [Substituted 'within a period not exceeding one hundred and twenty days' by Notification No. G.S.R. 125(E), dated 18.2.2019 (w.e.f. 21.3.2018).] from the date of reference made to it by the Central Government.