Uttarakhand High Court
R. Sushil Kumar Sharma vs State Of Uttarakhand & Others on 3 April, 2015
Bench: V.K. Bist, U.C. Dhyani
IA No. 1584 of 2015 (Urgency Application) In WPSB No. 336 of 2011 Hon'ble V.K. Bist, J. Hon'ble U.C. Dhyani, J. Mr. H.S. Bisht, Advocate for the petitioner.
Mr. Rajeev Singh Bisht, Brief Holder for the State of Uttarakhand. Heard.
This is an admitted petition. List for hearing on 5th May 2015 in the daily cause list.
Urgency application stands disposed of.
(U.C. Dhyani, J.) (V.K. Bist, J.) 03.04.2015 Parul