Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 3 July, 2018
ITEM NO.41 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. & ANR. Respondent(s)
Date : 03-07-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Piyush Hans, Adv.
Ms. Manpreet Kaur Bhalla, Adv.
Mr. Arun Bhardwaj, Adv.
Mr. Ashish Pandey, Adv.
Mr. Prateek Rai, Adv.
Ms. Gauraan Bhardwaj, Adv.
Mr. Shrutanjaya Bhardwaj, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s)
Ms. Mayuri Raghuvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Process as per order dated 9.4.2018.
KAPIL MEHTA Registrar 3.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.07 12:29:24 IST Reason: