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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(xii) in Arunachal Pradesh State Higher Education Council Act, 2019

(xii)evolve schemes for providing equitable opportunities for higher education and scholarships and free-ships and financial assistance to the needy students and coordinate implementation of welfare programmes of the Central and the State Governments and other Central and State Level Funding Agencies meant for Scheduled Castes and Scheduled Tribes and other eligible backward classes;