Gujarat High Court
Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 26 July, 2018
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/11044/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018
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KATHA SURESHBHAI HIRPARA
Versus
SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
(SVNIT)
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Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
MS MEGHA JANI(1028) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 26/07/2018
ORAL ORDER
Learned advocate Ms.Megha Jani for the respondent seeks time to file reply.
Hence, learned advocate Ms.Jani is directed to file reply on or before 30.07.2018. S.O. to 31.07.2018.
(S.H.VORA, J.) Hitesh Page 1 of 1