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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(3) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(3)Every newly admitted juvenile shall be familiarized with the institution and its functioning and shall receive orientation in the following areas:-
(a)personal health, hygiene and sanitation;
(b)institutional discipline and standards of behavior, respect for elders and teachers;
(c)daily routine, peer interaction, optimum use of developmental opportunities; and
(d)rights, responsibilities and obligations within the institution.