Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Working Journalists (Fixation Of Rates Of Wages) Act, 1958 8. Review of order of Central Government.— Rep. by the Working Journalists (Amendment) Act, 1962, sec. 10 (w.e.f. 15-1-1963).
