Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(4)(viii) in Rajasthan Fisheries Rules, 1958 (viii)the licensee shall not erect any but or shed or any other structure or any embankment etc. except under special orders of the Fishery Officer.