Section 16 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
16. [ Lifting of country/foreign liquor in excess of minimum monthwise guaranteed quantity. [Substituted by Notification No. F/10/22/2003 CT (EX)A//(17), dated 31-3-2003.]
- The licensee may lift liquor more than the minimum monthwise guaranteed quantity at the prescribed duty rate only.] [Substituted by Notification No. F/10/22/2003 CT (EX)A//(17), dated 31-3-2003.]
