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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(m) in The West Bengal Factories (Welfare Officers) Rules, 1971

(m)to study and understand the point of view of labour in order to help the factory management to shape and formulate labour policies, and to interpret these policies to the workers in a language they can understand;