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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 32(3)(v) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(v)after forwarding the application for final payment to the Secretary, advance or withdrawal may be sanctioned but the amount of advance or withdrawal shall be drawn on an authorization from the Secretary who shall arrange this as soon as formal sanction of sanctioning authority is received by him.