Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Tripura - Subsection Section 120(3) in Tripura Excise Rules, 1962 (3)Licence to be renewed annually. - The licence for a brewery must be renewed annually. Such renewal will be granted by the Collector, subject to the approval of the Excise Commissioner.Sugar
