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State of Jammu-Kashmir - Section

Section 12 in Surveillance of Bad Characters

12.

Entries in this Register will be made in accordance with the report of subordinate officers in case-
(a)order is not appealable, immediately on receipt of the report ;
(b)order is appealable, but no appeal is filed, after expiry of period of limitation of appeal ;
(c)appeal is filed, on receipt of report that appeal is rejected and sentence is maintained.