Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(6) in The Sri Aurobindo Memorial Act, 1972. (6)to provide a permanent exhibition with models depicting the life and times of Sri Aurobindo as well as events of India leading up to the freedom struggle of Bangladesh.
