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State of Madhya Pradesh - Section

Section 44 in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

44. Issue of orders and practice directions.

- Subject to the provisions of the Act and the Regulations, the Commission may, from time to time, issue orders, guidelines and practice directions which shall have the same effect as Regulations in regard to the implementation of the Regulations and procedure to be followed in dealing with concerned matters.