Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of West Bengal - Subsection Section 83(1) in The Chandernagore Municipal Corporation Act, 1990 (1)The Corporation shall refer all reports received under section 81 to the Municipal Accounts Committee for their examination and report under section 10.
