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Jharkhand High Court

Dr. Manoranjan Biswas vs Mecon Limited And Anr on 22 September, 2025

Author: Ananda Sen

Bench: Ananda Sen

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           WP(S) No.1813 of 2021
                                     -----
           Dr. Manoranjan Biswas                          ... Petitioner(s).
                                Versus
           MECON Limited and Anr.                     ... Respondent(s).
                                With
                           WP(S) No.494 of 2022
                                          -----
           Dr. Manoranjan Biswas                          ... Petitioner(s).
                                Versus
           MECON Limited and Anr.                     ... Respondent(s).


           CORAM       :     SRI ANANDA SEN, J.

------

For the Petitioner(s) : Mr. Indrajit Sinha, Advocate Mr. Arpan Mishra, Advocate For the Respondent(s) : Mr. A. K. Das, Advocate .........

16 /22.09.2025: On request of the learned counsel for the parties, list these cases on 07.10.2025.

(ANANDA SEN, J.) Tanuj 1