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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(b) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(b)such sawmill and wood based industrial unit shall adhere to the directions issued from time to time by the Central Empowered Committee or the State Government;