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[Cites 0, Cited by 0] [Section 236(3)] [Section 236] [Entire Act]

State of Rajasthan - Subsection

Section 236(3)(b) in Rajasthan Municipalities Act, 2009

(b)projects and encroaches into or upon any uncovered aqueduct, drain or sewer in such street so as to obstruct or interfere with such aqueduct, drain or sewer or the proper working thereof or to effect alleviation of building line in any way :