Section 1 in The Tamil Nadu Catering Establishments Rules, 1959
1. [ Short title and extent. [Substituted by Notification No. S.R.O. No. A-696 of 1963, dated the 28th June, 1963.]
(1)These rules may be called the Tamil Nadu Catering Establishments Rules, 1959.(2)They extend to the whole of the State of Tamil Nadu including the territories specified in the Second Schedule to the Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 (Central Act 56 of 1959).]
