Section 10 in The Indian Administrative Service (Pay) Rules, 2007
10. Pay of members of the Service appointed to hold more than one post.
- The grant of additional pay to a member of the Service appointed to hold more than one post simultaneously shall be regulated:-(a)in the case of a member of the Service serving in connection with the affairs of the Union, by the rules, regulations and orders applicable to officers of the Central Services, Group 'A'.(b)in the case of a member of the Service serving in connection with the affairs of a State, by the rules, regulations and orders applicable to officers of State Civil Services, Class I.
