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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(39) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(39)"Settlement Officer" means an officer appointed under sub-section (1) of section 58;(39-A) "Special appellate Tribunal" means the Tamil Nadu Land Reforms Special Appellate Tribunal constituted under section 77-C;