Section 20 in Rajasthan Registration Rules, 1955 Volume II
20. Suggestions note to form part of inspection notes.
- Deputy Inspector General should insist on compliance with the rules in all the offices and should not insert suggestions involving alteration of rules in their inspection notes. Such suggestions should be submitted separately. When noting an irregularity or mistake of any kind, Deputy Inspector General should invariably state what explanation the Sub-Registrar offered.
