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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)“Affiliated College” means any college or polytechnic affiliated to the University and providing courses of study for admission to the examinations for degrees, diplomas or other academic distinctions of the University;