Delhi High Court - Orders
Ashok Hotel (Itdc) vs Ashok Hotel Mazdoor Janta Union And Ors on 23 January, 2023
$~19-21.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
19.
+ W.P.(C) 632/2010 and C.M. Nos. 240/2018 (directions) &
9565/2020 (directions)
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
alongwith Mr. Arun and
Mr.Abhishek, Advocates.
versus
ASHOK HOTEL MAZDOOR JANTA UNION
AND ORS ..... Respondents
Through: Mr. Barun Kumar Sinha and
Ms.Pratibha Sinha, Advocates.
20.
+ W.P.(C) 1848/2010 and C.M. Nos. 11330/2015 (interim relief) &
29687/2016 (delay in filing rejoinder)
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
alongwith Mr. Arun and
Mr.Abhishek, Advocates.
versus
WORKMEN AND ORS ..... Respondents
Through: Mr. Gajendra Giri and Mr. Aditya
Giri, Advocates.
21.
+ W.P.(C) 633/2010 and C.M. Nos. 1332/2010 (Stay), 4813/2010 (for
vacation of stay) & 5618/2012 (direction)
ASHOK HOTEL (ITDC) ..... Petitioner
Through: Mr. Ravi Sikri, Senior Advocate
alongwith Mr. Arun and
Mr.Abhishek, Advocates.
versus
Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:30.01.2023
18:24:22
ASHOK HOTEL MAZDOOR JANTA UNION ..... Respondent
Through: Mr. Barun Kumar Sinha, Ms. Pratibha
Singh and Mr. Mudit Kaul,
Advocates.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 23.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
LPA 199/2013 is stated to be listed before the Division Bench on 07.02.2023.
List on 30.05.2023 awaiting the decision in LPA 199/2013.
GAURANG KANTH, J JANUARY 23, 2023 kd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:30.01.2023 18:24:22