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Calcutta High Court

Owners & Parties Int. In M.V. "Vali Pero" vs Fernando Lopezz & Ors on 22 February, 2011

Author: Kalyan Jyoti Sengupta

Bench: Kalyan Jyoti Sengupta

                                    APO No. 517 OF 1985
                                          WITH
                                       AS 6 of 1985

                          IN THE HIGH COURT AT CALCUTTA
                               Civil Appellate Jurisdiction
                                    ORIGINAL SIDE



                    OWNERS & PARTIES INT. IN M.V. "VALI PERO"

                                            Versus

                                 FERNANDO LOPEZZ & ORS.



      BEFORE:

      The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA

The Hon'ble JUSTICE ASIM KUMAR RAY Date : 22nd February, 2011.

The Court: - None appears. This matter is dismissed. Interim order, if any, is vacated. Receiver, if any, stands discharged.

(KALYAN JYOTI SENGUPTA, J.) (ASIM KUMAR RAY, J.) GH.