Calcutta High Court
Owners & Parties Int. In M.V. "Vali Pero" vs Fernando Lopezz & Ors on 22 February, 2011
Author: Kalyan Jyoti Sengupta
Bench: Kalyan Jyoti Sengupta
APO No. 517 OF 1985
WITH
AS 6 of 1985
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
OWNERS & PARTIES INT. IN M.V. "VALI PERO"
Versus
FERNANDO LOPEZZ & ORS.
BEFORE:
The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA
The Hon'ble JUSTICE ASIM KUMAR RAY Date : 22nd February, 2011.
The Court: - None appears. This matter is dismissed. Interim order, if any, is vacated. Receiver, if any, stands discharged.
(KALYAN JYOTI SENGUPTA, J.) (ASIM KUMAR RAY, J.) GH.