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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(1)(d) in The Delhi Co-operative Societies Rules, 2007

(d)in case of co-operative housing societies details of members resigned, enrolled, ceased and expelled with the approval of Registrar and a updated list of members of the such co-operative housing society; and