Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276] [Entire Act] State of Karnataka - Subsection Section 276(2) in Karnataka Municipal Corporations Act, 1976 (2)The width of such proposed streets shall not ordinarily be less than twelve meters or in any area covered by huts, six meters.
