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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(5) in Sikkim Medical Registration Act, 2005

(5)The election of the President and Vice-President and other members of the Council shall, subject to the provisions of this Act, be held at such time and place and in such manner as may be prescribed by the rules.