Madhya Pradesh High Court
Devendra Jain vs Vipin Kumar Jaiswal on 6 July, 2018
1 CRR-2154-2018 The High Court Of Madhya Pradesh CRR-2154-2018 (DEVENDRA JAIN Vs VIPIN KUMAR JAISWAL) 1 Jabalpur, Dated : 06-07-2018 None for the applicant. In absence of learned counsel for the applicant, the case is adjourned.
As per the office report, the applicant is still absconding. List the matter on the point of maintainability on 18th July, 2018.
(RAJEEV KUMAR DUBEY) JUDGE VS Digitally signed by VARSHA SINGH Date: 2018.07.06 18:15:28 +05'30'