Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 4 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.801 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. & ORS. Respondent(s)
I.A. No. 122400/2023 in C.A. No. 17304/2017 (III)
(For modification of Court order)
Date : 04-07-2023
I.A. No. 122400/2023 in C.A. No. 17304/2017 was mentioned today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Harish N. Salve, Sr. Adv.(Mentioned by)
Ms. Bansuri Swaraj, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Sameer Parekh, Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Aditya Sharma, Adv.
Mr. Sumit Goel, Adv.
Mr. Ishaan Nagar, Adv.
Ms. Uzma Sheikh, Adv.
Ms. Chetna Rai, Adv.
Mr. Chirag Dave, Adv.
M/S. Parekh & Co., AOR
Mr. Vivek A. Vashi, AOR
Mr. Nirnimesh Dube, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 122400/2023 in C.A. No. 17304/2017 Signature Not Verified Digitally signed by Nidhi Ahuja List before a Bench of which one of us (K.V. Viswanathan, J.) Date: 2023.07.04 16:31:16 IST Reason: is not a member. (NIDHI AHUJA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER