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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(g) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(g)two persons from among the Presidents of the Grama Panchayat abutting any river in the district- to be nominated by the Government;