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State of Haryana - Section

Section 904 in Punjab Jail Manual

904. Half-yearly return of criminal lunatics.

- In accordance with the instructions in the preceding paragraph, Superintendents shall, on the 1st of January and 1st of July of each year forward to Inspector-General a report (Form No. 99) on the prisoners confined in their jails under Sections 466 or 471 of the Criminal Procedure Code.Note - Where no such prisoners are confined in the Jail, a blank return should be submitted.