Supreme Court - Daily Orders
Ashapura Minechem Ltd. vs Armada(Singapore) Pte Ltd on 11 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.9 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 19370/2017
(Arising out of impugned final judgment and order dated 08-09-2015
in AP No. 1359/2010 08-09-2015 in AP No. 1360/2010 passed by the
High Court Of Bombay)
ASHAPURA MINECHEM LTD. Petitioner(s)
VERSUS
ARMADA(SINGAPORE) PTE LTD Respondent(s)
( IA No.63858/2017-CONDONATION OF DELAY IN FILING and IA
No.63861/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.63860/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mayur Bhatt, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Uday Aditya Banarjee, Adv.
Mr. Abhinav Agrawal, Adv.
Mr. Rishabh Parikh, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.08.12 12:45:54 IST Reason: