Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xxii) in E-assessment Scheme, 2019

(xxii)"registered e-mail address" means the e-mail address at which an electronic communication may be delivered or transmitted to the addressee, including?