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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(g) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(g)maintain the records of land, street, footpath, embankment, waiting area, park and other public places designated for vending in such manner as may be specified;