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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(2)(viii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(viii)the form in which a notice shall be served under sub-section (2) of Section 20 and the form in which particulars shall be furnished under that subsection;