Gujarat High Court
Kamaluddin @ Kamal Mohammed Ilyas ... vs State Of Gujarat on 6 January, 2023
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/26084/2022 ORDER DATED: 06/01/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 26084 of 2022
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KAMALUDDIN @ KAMAL MOHAMMED ILYAS SAIYED
Versus
STATE OF GUJARAT
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Appearance:
MR ANIK E SHAIKH(10873) for the Petitioner(s) No. 1
MR MOINUDDIN R SHAIKH(11796) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4,5,6
MS JYOTI BHATT, AGP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
and
HONOURABLE MR. JUSTICE HEMANT M. PRACHCHHAK
Date : 06/01/2023
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI) Learned advocate for the petitioner, under the instructions, seeks permission to withdraw this petition at this stage.
Permission as prayed for is granted. Petition stands disposed of as withdrawn.
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