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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(c) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(c)The minutes of the proceedings of each meeting of the Board authenticated by the Chairman under clause (b) shall be kept in a separate minutes book and the Secretary shall send a copy of such authenticated minutes of the proceedings of each meeting to the Government for information as early as possible.