Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(iv) in The Bihar and Orissa Excise Act, 1915

(iv)examine, test, measure or weigh any materials, stills, utensils, implements, or [intoxicant] [Substituted by A.L.O., 1937, for 'excisable article.'] found in any such place as aforesaid; and