Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(b) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005 (b)Any other such matter concerning the Private Universities and Private Institutions of Higher Education which may be referred by the State Government.
