Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 399(5)] [Section 399] [Entire Act] NCT Delhi - Subsection Section 399(5)(b) in The Delhi Municipal Corporation Act, 1957 (b)set on or urge any dog or other animal to attack, worry or intimidate any person; or